M/S Willard India Ltd. Sugar ... vs State Of U.P. And Others
2014 Latest Caselaw 1372 ALL

Citation : 2014 Latest Caselaw 1372 ALL
Judgement Date : 30 April, 2014

Allahabad High Court

M/S Willard India Ltd. Sugar ... vs State Of U.P. And Others on 30 April, 2014

Bench: Tarun Agarwala, Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- FIRST APPEAL No. - 469 of 2009
 

 
Appellant :- M/S Willard India Ltd. Sugar Division
 
Respondent :- State Of U.P. And Others
 
Counsel for Appellant :- Arvind Srivastava,Nitin Sharma,Pushkar Mehrotra,Vatsal Srivastava
 
Counsel for Respondent :- I.P. Singh,B.L.Verma
 

 
Hon'ble Tarun Agarwala,J.

Hon'ble Akhtar Husain Khan,J.

The case is passed over on the request of learned counsel for the appellant.

Order Date :- 30.4.2014

(Akhtar Husain Khan, J.) (Tarun Agarwala, J.)

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