General Manager(Telephone) & ... vs Miss P.?? Agrawal
2014 Latest Caselaw 1367 ALL

Citation : 2014 Latest Caselaw 1367 ALL
Judgement Date : 30 April, 2014

Allahabad High Court

General Manager(Telephone) & ... vs Miss P.?? Agrawal on 30 April, 2014

Bench: Tarun Agarwala, Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- FIRST APPEAL FROM ORDER No. - 130 of 1998
 

 
Appellant :- General Manager(Telephone) & Another
 
Respondent :- Miss P.?? Agrawal
 
Counsel for Appellant :- Umesh Narain Sharma,D.S. Shukla,S.N. Srivastava,Subodh Kumar,Uoi C.S.C.
 
Counsel for Respondent :- V.K. Goel,Govind Krishna,Subodh Kumar,Vivek Kumar Singh
 

 
Hon'ble Tarun Agarwala,J.

Hon'ble Akhtar Husain Khan,J.

The cases of Shri Vivek Kumar Singh, the learned counsel for the respondent are adjourned till 6.5.2014.

List thereafter.

Order Date :- 30.4.2014

(Akhtar Husain Khan, J.) (Tarun Agarwala, J.)

Download the LatestLaws.com Mobile App