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Bhupal Singh vs D.D.C. And 2 Ors.
2014 Latest Caselaw 1352 ALL

Citation : 2014 Latest Caselaw 1352 ALL
Judgement Date : 29 April, 2014

Allahabad High Court
Bhupal Singh vs D.D.C. And 2 Ors. on 29 April, 2014
Bench: Anjani Kumar Mishra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 23703 of 2014
 

 
Petitioner :- Bhupal Singh
 
Respondent :- D.D.C. And 2 Ors.
 
Counsel for Petitioner :- H.M. Srivastava,V.S. Rajpoot
 
Counsel for Respondent :- C.S.C.,L.C. Mishra,Usha Srivastava
 

 
Hon'ble Anjani Kumar Mishra,J.

Supplementary counter affidavit filed today in Court, is taken on record.

Shri H.M. Srivastava, learned counsel for the petitioner states that this supplementary counter affidavit was served upon him just now in Court.

In view of the above, put up as fresh on 6th May, 2014.

Order Date :- 29.4.2014

Priyanka

 

 

 
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