Inayatullah Khan vs Anil Rai, Settlement Officer Of ...
2014 Latest Caselaw 1348 ALL

Citation : 2014 Latest Caselaw 1348 ALL
Judgement Date : 29 April, 2014

Allahabad High Court

Inayatullah Khan vs Anil Rai, Settlement Officer Of ... on 29 April, 2014

Bench: Ran Vijai Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 1557 of 2014
 

 
Applicant :- Inayatullah Khan
 
Opposite Party :- Anil Rai, Settlement Officer Of Consolidation
 
Counsel for Applicant :- Adeel Ahmad Khan
 
Counsel for Opposite Party :- S.C.
 

 
Hon'ble Ran Vijai Singh,J.

As prayed list in the week commencing 14th July, 2014. By that time opposite party no.1 shall comply with the order dated 11.7.2013 passed in Writ B No. 37053 (Inayatullah Khan vs. Settlement Officer of Consolidation, Gorakhpur and others) and the order dated 29.10.2013 passed in Contempt Application (Civil) No. 5192 of 2013 ((Inayatullah Khan vs. Anil Rai, Settlement Officer of Consolidation, Gorakhpur).

Learned counsel fo rthe applicant is directed to serve a certified copy of this order to the . Settlement Officer of Consolidation, Gorakhpur.

Order Date :- 29.4.2014

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2014 Latest Caselaw 1348 ALL

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Inayatullah Khan vs Anil Rai, Settlement Officer Of ...
2014 Latest Caselaw 1348 ALL