Saturday, 02, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Bilashi Ram And Antoher vs D.D.C. And 5 Ors.
2014 Latest Caselaw 1345 ALL

Citation : 2014 Latest Caselaw 1345 ALL
Judgement Date : 29 April, 2014

Allahabad High Court
Bilashi Ram And Antoher vs D.D.C. And 5 Ors. on 29 April, 2014
Bench: Anjani Kumar Mishra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 23552 of 2014
 

 
Petitioner :- Bilashi Ram And Antoher
 
Respondent :- D.D.C. And 5 Ors.
 
Counsel for Petitioner :- Santosh Kumar Mishra
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Anjani Kumar Mishra,J.

Learned counsel for the petitioner prays for and is granted a weeks time to file supplementary affidavit annexing thereto CH Form-23 of the respondents as also that of the petitioner wherein the original holdings of the said party is recorded.

Put up as fresh on 8th May, 2014.

Order Date :- 29.4.2014

Priyanka

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter