Ajay Gupta vs State Of U.P. And 4 Ors.
2014 Latest Caselaw 1341 ALL

Citation : 2014 Latest Caselaw 1341 ALL
Judgement Date : 29 April, 2014

Allahabad High Court

Ajay Gupta vs State Of U.P. And 4 Ors. on 29 April, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - C No. - 24143 of 2014
 

 
Petitioner :- Ajay Gupta
 
Respondent :- State Of U.P. And 4 Ors.
 
Counsel for Petitioner :- Chandra Bhan Gupta
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Abhinava Upadhya,J.

As prayed by the learned Standing Counsel, put up on Monday, i.e.,5.5.2014 as fresh.

Order Date :- 29.4.2014

SKM

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