U.P.P.C.L. And Another vs Commissioner, Workman ...
2014 Latest Caselaw 1338 ALL

Citation : 2014 Latest Caselaw 1338 ALL
Judgement Date : 29 April, 2014

Allahabad High Court

U.P.P.C.L. And Another vs Commissioner, Workman ... on 29 April, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - C No. - 24045 of 2014
 

 
Petitioner :- U.P.P.C.L. And Another
 
Respondent :- Commissioner, Workman Compensation And D.L.C. And 6 Ors.
 
Counsel for Petitioner :- Ayank Mishra
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Abhinava Upadhya,J.

By means of this writ petition the petitioners have challenged the order passed by the Workmen Compensation Commissioner dated 16.3.2013.

No explanation has been given as to why the writ petition has been filed with such a delay challenging the order dated 16.3.2013.

Learned counsel for the petitioner prays for and is allowed one week time to file supplementary affidavit explaining the delay in filing the writ petition.

List the matter after one week.

Order Date :- 29.4.2014

SKM

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