Dharamveer, Principal Adarsh ... vs State Of U.P. & Others
2014 Latest Caselaw 1337 ALL

Citation : 2014 Latest Caselaw 1337 ALL
Judgement Date : 29 April, 2014

Allahabad High Court

Dharamveer, Principal Adarsh ... vs State Of U.P. & Others on 29 April, 2014

Bench: Sheo Kumar Singh, Attau Rahman Masoodi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- SPECIAL APPEAL No. - 450 of 2011
 

 
Appellant :- Dharamveer, Principal Adarsh Uchchattar Madhyamik Vidyalaya
 
Respondent :- State Of U.P. & Others
 
Counsel for Appellant :- Dharmveer (In Person),N.K.Chaturvedi
 
Counsel for Respondent :- C.S.C.,A.K. Yadav,S.P. Singh,S.P.Singh,Vinod Sinha
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Attau Rahman Masoodi,J.

Sri Dharamveer , appellant, who appeared in person, has sent illness slip today.

In view of above, let this special appeal be listed on 6.5.2014.

Order Date :- 29.4.2014

aks

(Attau Rahman Masoodi I) ( Sheo Kumar Singh J.)

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