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State Of U.P. & Others vs Dinesh Singh And Others
2014 Latest Caselaw 1335 ALL

Citation : 2014 Latest Caselaw 1335 ALL
Judgement Date : 29 April, 2014

Allahabad High Court
State Of U.P. & Others vs Dinesh Singh And Others on 29 April, 2014
Bench: Sheo Kumar Singh, Attau Rahman Masoodi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- SPECIAL APPEAL No. - 490 of 2005
 

 
Appellant :- State Of U.P. & Others
 
Respondent :- Dinesh Singh And Others
 
Counsel for Appellant :- Addl. C.S.C.
 
Counsel for Respondent :- P.Padia,Ashok K. Pandey
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Attau Rahman Masoodi,J.

List after  the decision of   reference made in SLP (C) No. 3549 of 2005 vide order dated 8.9.2005.

According to the learned counsel for the appellants, the matter is still sub-judice.

Order Date :- 29.4.2014

aks

(Attau Rahman Masoodi J. )  ( Sheo Kumar Singh J.)

 

 

 
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