Kamla Shanker Gupta vs R.W. Pal Exe. Engineer, ...
2014 Latest Caselaw 1316 ALL

Citation : 2014 Latest Caselaw 1316 ALL
Judgement Date : 28 April, 2014

Allahabad High Court

Kamla Shanker Gupta vs R.W. Pal Exe. Engineer, ... on 28 April, 2014

Bench: Ran Vijai Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 1808 of 2014
 

 
Applicant :- Kamla Shanker Gupta
 
Opposite Party :- R.W. Pal Exe. Engineer, Purvanchal Elecv.Dist. Div. & Ano.
 
Counsel for Applicant :- Reeta Kumari,Dhawal Chitranshu
 
Counsel for Opposite Party :- S.C.
 

 
Hon'ble Ran Vijai Singh,J.

Seen the office report dated 24.4.2014. Learned counsel for the applicant prays for and is granted a week's time to take steps.

List on the date fixed in the notice.

Order Date :- 28.4.2014

samz

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