M/S Softalk Technologies Ltd. , ... vs State Of U.P. & Others
2014 Latest Caselaw 1315 ALL

Citation : 2014 Latest Caselaw 1315 ALL
Judgement Date : 28 April, 2014

Allahabad High Court

M/S Softalk Technologies Ltd. , ... vs State Of U.P. & Others on 28 April, 2014

Bench: Rajes Kumar, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT TAX No. - 893 of 2006
 

 
Petitioner :- M/S Softalk Technologies Ltd. , New Delhi
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- Vishal Agarwal,Ravi Kant
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Shashi Kant,J.

As a last opportunity, two weeks and no more is allowed to file amendment application, if so advised.

List in week commencing 19.5.2014.

Order Date :- 28.4.2014

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