Phool Chandra vs D.D.C. And 2 Ors.
2014 Latest Caselaw 1303 ALL

Citation : 2014 Latest Caselaw 1303 ALL
Judgement Date : 28 April, 2014

Allahabad High Court

Phool Chandra vs D.D.C. And 2 Ors. on 28 April, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 21755 of 2014
 

 
Petitioner :- Phool Chandra
 
Respondent :- D.D.C. And 2 Ors.
 
Counsel for Petitioner :- H.K. Shukla
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Anjani Kumar Mishra,J.

Put up as fresh on 19th May, 2014 to enable the learned Standing Counsel to comply with the order dated 16.4.2014.

In case, instructions are not received by that date, this Court may be constrained to summon Officer concerned.

Copy of the order itself be supplied to the learned Standing Counsel free of cost today.

Order Date :- 28.4.2014

Priyanka

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