Dhruv Narayan vs Presiding Officer, Labour Court ...
2014 Latest Caselaw 1297 ALL

Citation : 2014 Latest Caselaw 1297 ALL
Judgement Date : 28 April, 2014

Allahabad High Court

Dhruv Narayan vs Presiding Officer, Labour Court ... on 28 April, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - C No. - 24046 of 2014
 

 
Petitioner :- Dhruv Narayan
 
Respondent :- Presiding Officer, Labour Court And 5 Ors.
 
Counsel for Petitioner :- L.C. Srivastava
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Abhinava Upadhya,J.

Learned Standing Counsel prays for and is allowed one month time to file counter affidavit.

List thereafter.

Order Date :- 28.4.2014

SKM

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