Citation : 2014 Latest Caselaw 1296 ALL
Judgement Date : 28 April, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 35 Case :- SPECIAL APPEAL DEFECTIVE No. - 392 of 2014 Appellant :- Shahzad Ahmad Khan Respondent :- Dios And 2 Ors. Counsel for Appellant :- Prakash Padia Counsel for Respondent :- C.S.C. Hon'ble Sheo Kumar Singh,J.
Hon'ble Attau Rahman Masoodi,J.
This matter is wrongly listed today.
List again in terms of order passed by this Court on 24.4.2014.
Order Date :- 28.4.2014
aks
(Attau Rahman Masoodi J. ) ( Sheo Kumar Singh J.)
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