Immamuddin Siddique @ Boby vs State Of U.P. And 3 Others
2014 Latest Caselaw 1291 ALL

Citation : 2014 Latest Caselaw 1291 ALL
Judgement Date : 28 April, 2014

Allahabad High Court

Immamuddin Siddique @ Boby vs State Of U.P. And 3 Others on 28 April, 2014

Bench: Ravindra Singh, Arvind Kumar Mishra-I




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- HABEAS CORPUS WRIT PETITION No. - 2685 of 2014
 

 
Petitioner :- Immamuddin Siddique @ Boby
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- I.M. Khan
 
Counsel for Respondent :- Govt. Advocate,A.S.G.I.2014/8607,C.S. Chaturvedi
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Arvind Kumar Mishra-I,J.

Learned counsel for the petitioner prays for and is granted one week's time to file rejoinder affidavit.

List on 06.05.2014.

Order Date :- 28.4.2014

rkg

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