Arun Kumar Pathak vs Dios And 2 Ors.
2014 Latest Caselaw 1288 ALL

Citation : 2014 Latest Caselaw 1288 ALL
Judgement Date : 28 April, 2014

Allahabad High Court

Arun Kumar Pathak vs Dios And 2 Ors. on 28 April, 2014

Bench: Sheo Kumar Singh, Attau Rahman Masoodi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- SPECIAL APPEAL No. - 384 of 2014
 

 
Appellant :- Arun Kumar Pathak
 
Respondent :- Dios And 2 Ors.
 
Counsel for Appellant :- S.P. Mishra
 
Counsel for Respondent :- C.S.C.,Radha Kant Ojha
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Attau Rahman Masoodi,J.

Issue notice to respondent no. 3.

Learned counsel for the appellant states that hearing /disposal of the present special appeal is dependent upon the reference made to the larger Bench in the case reported in 2013 ( 5) ADJ 755 Jahaj Pal Vs. D.I.O.S. and another ).

Connect and list this Special Appeal along with Special Appeal no. 35 of 2014.

In the mean time, the interim order which held the field during the pendency of the writ petition, shall continue to remain operative till the next date of list.

Order Date :- 28.4.2014

aks

(Attau Rahman Masoodi J. ) ( Sheo Kumar Singh J.)