U.P.P.C.L. And Another vs Commissioner, Workman ...
2014 Latest Caselaw 1282 ALL

Citation : 2014 Latest Caselaw 1282 ALL
Judgement Date : 28 April, 2014

Allahabad High Court

U.P.P.C.L. And Another vs Commissioner, Workman ... on 28 April, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - C No. - 24045 of 2014
 

 
Petitioner :- U.P.P.C.L. And Another
 
Respondent :- Commissioner, Workman Compensation And D.L.C. And 6 Ors.
 
Counsel for Petitioner :- Ayank Mishra
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Abhinava Upadhya,J.

As prayed, put up tomorrow as fresh.

Order Date :- 28.4.2014

SKM

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