Mohd. Arif vs State Of U.P. And Others
2014 Latest Caselaw 1280 ALL

Citation : 2014 Latest Caselaw 1280 ALL
Judgement Date : 28 April, 2014

Allahabad High Court

Mohd. Arif vs State Of U.P. And Others on 28 April, 2014

Bench: Rajes Kumar, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT TAX No. - 368 of 2013
 

 
Petitioner :- Mohd. Arif
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Ikram Ahmad
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Shashi Kant,J.

Two weeks and no more is allowed to file rejoinder affidavit.

List in week commencing 19.5.2014.

Order Date :- 28.4.2014

Download the LatestLaws.com Mobile App