Niraj Kumar Tyagi vs State Of U.P. And 4 Ors.
2014 Latest Caselaw 1279 ALL

Citation : 2014 Latest Caselaw 1279 ALL
Judgement Date : 28 April, 2014

Allahabad High Court

Niraj Kumar Tyagi vs State Of U.P. And 4 Ors. on 28 April, 2014

Bench: Sheo Kumar Singh, Attau Rahman Masoodi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- SPECIAL APPEAL No. - 421 of 2014
 

 
Appellant :- Niraj Kumar Tyagi
 
Respondent :- State Of U.P. And 4 Ors.
 
Counsel for Appellant :- Prateek Tyagi,Ashok Khare
 
Counsel for Respondent :- C.S.C.,Gaurav Kumar Chand
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Attau Rahman Masoodi,J.

Put -up in the additional cause list on 1.5.2014 after obtaining nomination from Hon'ble the Chief Justice before a Bench of which one of us ( A.R. Masoodi J. ) is not a member .

Order Date :- 28.4.2014

aks

(Attau Rahman Masoodi J. ) ( Sheo Kumar Singh J.)

Download the LatestLaws.com Mobile App