Sri Narain Mishra vs S.P. Goel, Secy., ...
2014 Latest Caselaw 1277 ALL

Citation : 2014 Latest Caselaw 1277 ALL
Judgement Date : 28 April, 2014

Allahabad High Court

Sri Narain Mishra vs S.P. Goel, Secy., ... on 28 April, 2014

Bench: Ran Vijai Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 1822 of 2014
 

 
Applicant :- Sri Narain Mishra
 
Opposite Party :- S.P. Goel, Secy., Irrigation/Flood, U.P. And Another
 
Counsel for Applicant :- A.B. Singh
 
Counsel for Opposite Party :- S.C.
 

 
Hon'ble Ran Vijai Singh,J.

Pursuant to the earlier order of this Court two affidavit of compliance on behalf of Sri S.P.Goel, Secretary, Irrigation/Floor, U.P. at Lucknow and Sri S.M.Verma, Executive Engineer, Flood Wroks Division, Deoria have been filed which are taken on record.

Sri A.B.Singh prays for and is granted a week's time to file reply/objection to the affidavits of compliance.

List on 13th May, 2014.

Order Date :- 28.4.2014

samz

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