Ram Niwas Gupta vs Rajendra Prasad
2014 Latest Caselaw 1255 ALL

Citation : 2014 Latest Caselaw 1255 ALL
Judgement Date : 25 April, 2014

Allahabad High Court

Ram Niwas Gupta vs Rajendra Prasad on 25 April, 2014

Bench: Krishna Murari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 21
 

 
Case :- WRIT - A No. - 10774 of 2013
 

 
Petitioner :- Ram Niwas Gupta
 
Respondent :- Rajendra Prasad
 
Counsel for Petitioner :- M.K.Gupta,Atul Dayal,Pankaj Agarwal
 
Counsel for Respondent :- Anupam Kulshresth,Ravi Kant
 

 
Hon'ble Krishna Murari,J.

Petition allowed vide order of date passed on writ petition no. 10770 of 2013.

Order Date :- 25.4.2014

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