Raghvendra Prakash Ojha & Others vs Sri Ganesh Kumar, D.I.O.S., Alld.
2014 Latest Caselaw 1254 ALL

Citation : 2014 Latest Caselaw 1254 ALL
Judgement Date : 25 April, 2014

Allahabad High Court

Raghvendra Prakash Ojha & Others vs Sri Ganesh Kumar, D.I.O.S., Alld. on 25 April, 2014

Bench: Ran Vijai Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 797 of 2003
 

 
Applicant :- Raghvendra Prakash Ojha & Others
 
Opposite Party :- Sri Ganesh Kumar, D.I.O.S., Alld.
 
Counsel for Applicant :- Dr G.S.D. Mishra
 
Counsel for Opposite Party :- S.C.
 

 
Hon'ble Ran Vijai Singh,J.

As prayed list after two weeks showing the name of the R.K.Misra as counsel for the applicant. In the meantime, counter affidavit to the restoration application, if any, may be filed by the learned standing counsel.

Order Date :- 25.4.2014

samz

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