Nyaz Mohammad And Others vs Santosh Kumar Yadav, V.C., ...
2014 Latest Caselaw 1252 ALL

Citation : 2014 Latest Caselaw 1252 ALL
Judgement Date : 25 April, 2014

Allahabad High Court

Nyaz Mohammad And Others vs Santosh Kumar Yadav, V.C., ... on 25 April, 2014

Bench: Ran Vijai Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 5735 of 2012
 

 
Applicant :- Nyaz Mohammad And Others
 
Opposite Party :- Santosh Kumar Yadav, V.C., Ghaziabad Development Authority
 
Counsel for Applicant :- Dayaram Yadav
 
Counsel for Opposite Party :- Ashwani Kr, Mishra,S.C.
 

 
Hon'ble Ran Vijai Singh,J.

Learned standing counsel prays for and is granted three weeks time to file counter affidavit to the restoration application.

List thereafter.

Order Date :- 25.4.2014

samz

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