Citation : 2014 Latest Caselaw 1245 ALL
Judgement Date : 25 April, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- CONTEMPT APPLICATION (CIVIL) No. - 3844 of 2011 Applicant :- Kamla Prasad Sharma Opposite Party :- Gaurav Dayal, D.M. And Others Counsel for Applicant :- Ali Hasan,A. Ali,Ishtiyaq Ali Counsel for Opposite Party :- Ghanshyam Joshi,R.N.Yadav,S.C. Hon'ble Ran Vijai Singh,J.
Case has been taken in the revised list. None appears for opposite party nos. 4 and 5.
List on 21st May, 2014. On that date opposite party nos. 4 and 5 shall remain present before the Court.
Order Date :- 25.4.2014
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