M/S Indian Farmers Fertiliser Co. ... vs State Of U.P. And Others
2014 Latest Caselaw 1240 ALL

Citation : 2014 Latest Caselaw 1240 ALL
Judgement Date : 25 April, 2014

Allahabad High Court

M/S Indian Farmers Fertiliser Co. ... vs State Of U.P. And Others on 25 April, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - C No. - 57010 of 2012
 

 
Petitioner :- M/S Indian Farmers Fertiliser Co. Ltd.
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Vivek Ratan,Vijay Ratan Agrawal
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Abhinava Upadhya,J.

As jointly prayed, list in the next cause list.

Order Date :- 25.4.2014

SKM

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