C/M Madarsa Baitul Uloom And ... vs State Of U.P. And Others
2014 Latest Caselaw 1219 ALL

Citation : 2014 Latest Caselaw 1219 ALL
Judgement Date : 24 April, 2014

Allahabad High Court

C/M Madarsa Baitul Uloom And ... vs State Of U.P. And Others on 24 April, 2014

Bench: Attau Rahman Masoodi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 2343 of 2011
 

 
Petitioner :- C/M Madarsa Baitul Uloom And Another
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- R.N. Yadav,Gajendra Pratap
 
Counsel for Respondent :- C.S.C.,N.A. Khan
 

 
Hon'ble Attau Rahman Masoodi,J.

List in the next cause list along with record of writ petition no. 23587 of 2011.

Order Date :- 24.4.2014

aks

(Attau Rahman Masoodi J.)

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