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Raj Kumar vs Lalji Mishra, S.D.M. And 7 Ors.
2014 Latest Caselaw 1214 ALL

Citation : 2014 Latest Caselaw 1214 ALL
Judgement Date : 24 April, 2014

Allahabad High Court
Raj Kumar vs Lalji Mishra, S.D.M. And 7 Ors. on 24 April, 2014
Bench: Ran Vijai Singh



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 2260 of 2014
 

 
Applicant :- Raj Kumar
 
Opposite Party :- Lalji Mishra, S.D.M. And 7 Ors.
 
Counsel for Applicant :- Arun Kumar Singh
 

 
Hon'ble Ran Vijai Singh,J.

Pursuant to the earlier order of this Court a supplementary affidavit has been filed which is taken on record.  List in the next cause list along with complete cause title of the case including the newly substituted opposite parties.

Order Date :- 24.4.2014

samz

 

 

 
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