Diljani vs D.D.C. And 5 Ors.
2014 Latest Caselaw 1213 ALL

Citation : 2014 Latest Caselaw 1213 ALL
Judgement Date : 24 April, 2014

Allahabad High Court

Diljani vs D.D.C. And 5 Ors. on 24 April, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 23705 of 2014
 

 
Petitioner :- Diljani
 
Respondent :- D.D.C. And 5 Ors.
 
Counsel for Petitioner :- Ranjeet K. Yadav
 
Counsel for Respondent :- C.S.C.,Rishi Kant Rai
 

 
Hon'ble Anjani Kumar Mishra,J.

As jointly prayed by the learned counsel for the parties, put up as fresh on 30th April, 2014.

Order Date :- 24.4.2014

Priyanka

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