U.P.P.C..L. And Others vs Presiding Officer, Industrial ...
2014 Latest Caselaw 1208 ALL

Citation : 2014 Latest Caselaw 1208 ALL
Judgement Date : 24 April, 2014

Allahabad High Court

U.P.P.C..L. And Others vs Presiding Officer, Industrial ... on 24 April, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - C No. - 68175 of 2012
 

 
Petitioner :- U.P.P.C..L. And Others
 
Respondent :- Presiding Officer, Industrial Tribunal And Others
 
Counsel for Petitioner :- Rajendra Kumar Mishra
 
Counsel for Respondent :- C.S.C.,Virendra Kumar Shukla
 

 
Hon'ble Abhinava Upadhya,J.

Case has been called out. None appears on behalf of the petitioners. However, Sri R.P.Mishra, Advocate holding brief of Sri Virendra Kumar Shukla, learned counsel appearing for the respondents is present. He submits that he has already filed counter affidavit on 16.8.2013. Thereafter, time was granted for filing rejoinder affidavit but no rejoinder affidavit has been filed till date.

As a last opportunity, three weeks' and no more time is granted to file rejoinder affidavit.

List thereafter.

Learned counsel for the respondents will inform the learned counsel for the petitioner about this order in writing today.

Order Date :- 24.4.2014

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U.P.P.C..L. And Others vs Presiding Officer, Industrial ...
2014 Latest Caselaw 1208 ALL

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U.P.P.C..L. And Others vs Presiding Officer, Industrial ...2014 Latest Caselaw 1208 ALL

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

U.P.P.C..L. And Others vs Presiding Officer, Industrial ...
2014 Latest Caselaw 1208 ALL