Ram Iqbal Rai vs U.P.S.R.T.C.
2014 Latest Caselaw 1206 ALL

Citation : 2014 Latest Caselaw 1206 ALL
Judgement Date : 24 April, 2014

Allahabad High Court

Ram Iqbal Rai vs U.P.S.R.T.C. on 24 April, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 39220 of 1993
 

 
Petitioner :- Ram Iqbal Rai
 
Respondent :- U.P.S.R.T.C.
 
Counsel for Petitioner :- C.P. Ghildyal
 
Counsel for Respondent :- S. Sharma,S.C.
 

 
Hon'ble Abhinava Upadhya,J.

Passed over on the illness slip of Shri Samir Sharma, learned counsel for the respondents.

List in the next cause list.

Order Date :- 24.4.2014

SKM

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