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Harindra Bahadur Singh vs State Of U.P. And Others
2014 Latest Caselaw 1203 ALL

Citation : 2014 Latest Caselaw 1203 ALL
Judgement Date : 24 April, 2014

Allahabad High Court
Harindra Bahadur Singh vs State Of U.P. And Others on 24 April, 2014
Bench: Attau Rahman Masoodi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 14765 of 2011
 

 
Petitioner :- Harindra Bahadur Singh
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Deepak K. Jaiswal,S.K. Singh 'Paliwal'
 
Counsel for Respondent :- C. S. C.,Dr. Arvind Tripathi,Sanjeev K. Tiwari
 

 
Hon'ble Attau Rahman Masoodi,J. 

The record of connected writ petition no. 64409 of 2008 is not available today.

List on 25.5.2014 along with record of connected writ petition no. 64409 of 2008 in the next cause list.

Order Date :- 24.4.2014

aks

(Attau Rahman Masoodi J.)

 

 

 
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