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Prem Kumar And Others vs Smt. Kamini Chauhan, D.M. And ...
2014 Latest Caselaw 1190 ALL

Citation : 2014 Latest Caselaw 1190 ALL
Judgement Date : 24 April, 2014

Allahabad High Court
Prem Kumar And Others vs Smt. Kamini Chauhan, D.M. And ... on 24 April, 2014
Bench: Ran Vijai Singh



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 3879 of 2008
 

 
Applicant :- Prem Kumar And Others
 
Opposite Party :- Smt. Kamini Chauhan, D.M. And Others
 
Counsel for Applicant :- Rajesh Gupta,B.N.Agrawal,Munna Pandey,N.C.Tripathi
 
Counsel for Opposite Party :- Sc
 

 
Hon'ble Ran Vijai Singh,J.

Sri B.N.Agrawal, learned counsel for the applicant states that he has filed an application in the registery only yesterday that is not on record. Office is directed to trace out the same and place it on record.

List in the next cause list.

Order Date :- 24.4.2014

samz

 

 

 
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