Usman Gani vs A.D.C.& Others
2014 Latest Caselaw 1187 ALL

HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 18856 of 1991
 

 
Petitioner :- Usman Gani
 
Respondent :- A.D.C.& Others
 
Counsel for Petitioner :- Smt. Anita Tripathi,Amit Kumar Singh
 
Counsel for Respondent :- S.C.,Balramji Verma,Prabhakar Dwivedi
 

 
Hon'ble Anjani Kumar Mishra,J.

Civil Misc Delay Condonation Application No. 29585 of 2012

Cause shown for the delay is found to be sufficient.

Delay in filing the substitution application is condoned.

Order Date :- 24.4.2014

Priyanka

.

Case :- WRIT - B No. - 18856 of 1991

Petitioner :- Usman Gani

Respondent :- A.D.C.& Others

Counsel for Petitioner :- Smt. Anita Tripathi,Amit Kumar Singh

Counsel for Respondent :- S.C.,Balramji Verma,Prabhakar Dwivedi

Hon'ble Anjani Kumar Mishra,J.

Civil Misc Substitution Application No. 29586 of 2012

Heard.

Substitution application is allowed.

Order Date :- 24.4.2014

Priyanka

.

.

Case :- WRIT - B No. - 18856 of 1991

Petitioner :- Usman Gani

Respondent :- A.D.C.& Others

Counsel for Petitioner :- Smt. Anita Tripathi,Amit Kumar Singh

Counsel for Respondent :- S.C.,Balramji Verma,Prabhakar Dwivedi

Hon'ble Anjani Kumar Mishra,J.

No orders are required to be passed on this application in view of the order passed on the substitution application no. 29586 of 2013.

Let it be consigned.

Order Date :- 24.4.2014

Priyanka