Citation : 2014 Latest Caselaw 1180 ALL
Judgement Date : 24 April, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- CONTEMPT APPLICATION (CIVIL) No. - 1761 of 2014 Applicant :- S.R. Buildcon Pvt. Ltd. Opposite Party :- Yognedra Nath Tiwari, Chief Manager, Pipraich Unit Counsel for Applicant :- Anoop Trivedi Counsel for Opposite Party :- S.C. Hon'ble Ran Vijai Singh,J.
Pursuant to the order of this Court dated 12.3.2014 an affidavit of compliance on behalf of the opposite party has been filed which is taken on record.
Learned counsel for the applicant prays for and is granted a week's time to verify as to weather the order of this Court has been fully complied or not. and file reply/objection, if any, to the affidavit of compliance.
As prayed list in the week commencing 19th May, 2014 showing the name of Sri Rajendra Kumar Srivastava as counsel for the opposite party.
Order Date :- 24.4.2014
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