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Dinesh Chand Tripathi vs State Of U.P. & Others
2014 Latest Caselaw 1179 ALL

Citation : 2014 Latest Caselaw 1179 ALL
Judgement Date : 24 April, 2014

Allahabad High Court
Dinesh Chand Tripathi vs State Of U.P. & Others on 24 April, 2014
Bench: Abhinava Upadhya



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 51120 of 2008
 

 
Petitioner :- Dinesh Chand Tripathi
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- Ramji Tripathi,Ashok Khare,Rakesh Pande
 
Counsel for Respondent :- C.S.C.,Jeevan Jee Srivastava
 

 
Hon'ble Abhinava Upadhya,J.

Sri Rakesh Pande, learned counsel appearing for the petitioner prays that this matter may be posted in the next week for argument.

List the matter in the next week.

Order Date :- 24.4.2014

SKM

 

 

 
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