C/M Krishan Inter College 10 ... vs State Of U.P. And 6 Ors.
2014 Latest Caselaw 1157 ALL

Citation : 2014 Latest Caselaw 1157 ALL
Judgement Date : 23 April, 2014

Allahabad High Court

C/M Krishan Inter College 10 ... vs State Of U.P. And 6 Ors. on 23 April, 2014

Bench: Sheo Kumar Singh, Attau Rahman Masoodi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- SPECIAL APPEAL DEFECTIVE No. - 405 of 2014
 

 
Appellant :- C/M Krishan Inter College 10 Others
 
Respondent :- State Of U.P. And 6 Ors.
 
Counsel for Appellant :- Pankaj Kumar Ojha,Shailendra
 
Counsel for Respondent :- C.S.C.,V.K. Singh
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Attau Rahman Masoodi,J.

There is delay in filing this special appeal.

The explanation offerred for condonation of delay is satisfactory.

We hereby condone the delay. Office is to allot regular number to this appeal.

Connect this appeal with Special Appeal No. 392 of 2014 (Satyavir Sigh Vs. State of U.P. and others).

Order Date :- 23.4.2014

M.A.A.

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