C.C.E. vs M/S D.J. Sansthan
2014 Latest Caselaw 1147 ALL

Citation : 2014 Latest Caselaw 1147 ALL
Judgement Date : 23 April, 2014

Allahabad High Court

C.C.E. vs M/S D.J. Sansthan on 23 April, 2014

Bench: Rajes Kumar, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- CENTRAL EXCISE REFERENCE No. - 8 of 2004
 

 
Applicant :- C.C.E.
 
Opposite Party :- M/S D.J. Sansthan
 
Counsel for Applicant :- C.S.C.,B.K.S.Raguvanshi.
 
Counsel for Opposite Party :- R.R.Kapoor
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Shashi Kant,J.

The Tribunal has followed its earlier decision in the case of M/s Kshetria Shree Gandhi Ashram, Civil Lines, Moradabad, U.P. vs. CCE Meerut.

Learned counsel for the Department may inquire and inform that whether the order passed in the case of M/s Kshetria Shree Gandhi Ashram, Civil Lines, Moradabad, U.P. vs. CCE Meerut has been accepted by the Department or any reference has been filed in that case also.

List after two weeks.

Order Date :- 23.4.2014

Download the LatestLaws.com Mobile App