Moni vs State Of U.P.
2014 Latest Caselaw 1146 ALL

Citation : 2014 Latest Caselaw 1146 ALL
Judgement Date : 23 April, 2014

Allahabad High Court

Moni vs State Of U.P. on 23 April, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 41
 

 
Case :- CRIMINAL MISC. IInd BAIL APPLICATION No. - 12866 of 2014
 

 
Applicant :- Moni
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Yogesh Srivastava,N. Muhammad
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Ramesh Sinha,J.

This is the second bail application. The first bail application was rejected by Hon'ble Het Singh Yadav,J. vide order dated 15.1.2013.

List with previous papers before the appropriate Bench at an early date.

Order Date :- 23.4.2014

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