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Pradeep Kumar vs State Of U.P. And 3 Ors.
2014 Latest Caselaw 1139 ALL

Citation : 2014 Latest Caselaw 1139 ALL
Judgement Date : 23 April, 2014

Allahabad High Court
Pradeep Kumar vs State Of U.P. And 3 Ors. on 23 April, 2014
Bench: Anjani Kumar Mishra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 3190 of 2014
 

 
Petitioner :- Pradeep Kumar
 
Respondent :- State Of U.P. And 3 Ors.
 
Counsel for Petitioner :- Ajay Kumar Sharma,N.C. Rajvanshi
 
Counsel for Respondent :- C.S.C.,Rajesh Yadav,Rekha Pundir
 

 
Hon'ble Anjani Kumar Mishra,J.

Connect with writ petition no. 12828 of 2014 and writ petition no. 10010 of 2014.

Supplementary counter affidavit filed today in Court is taken on record.

Shri N.C. Rajvanshi, who appears for the petitioner prays for and is granted three weeks time to file a reply to the same.

List thereafter.

Order Date :- 23.4.2014

Priyanka

 

 

 
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