Mukesh Sahu vs State Of U.P. & Another
2014 Latest Caselaw 1123 ALL

Citation : 2014 Latest Caselaw 1123 ALL
Judgement Date : 22 April, 2014

Allahabad High Court

Mukesh Sahu vs State Of U.P. & Another on 22 April, 2014

Bench: Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 16
 

 
Case :- CRIMINAL REVISION No. - 3689 of 2010
 

 
Revisionist :- Mukesh Sahu
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Revisionist :- Lal Chandra Mishra
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Shashi Kant,J.

List revised.

Heard Sri Fakhr Uz Zaman, learned counsel for the revisionist and learned A.G.A. for the State.

Learned counsel for the opposite party is not present.

List in the next cause list peremptorily.

Order Date :- 22.4.2014

Monika

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