Vikrama And Another vs D.D.C. And 10 Others
2014 Latest Caselaw 1118 ALL

Citation : 2014 Latest Caselaw 1118 ALL
Judgement Date : 22 April, 2014

Allahabad High Court

Vikrama And Another vs D.D.C. And 10 Others on 22 April, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 21225 of 2014
 

 
Petitioner :- Vikrama And Another
 
Respondent :- D.D.C. And 10 Others
 
Counsel for Petitioner :- P.N. Kushwaha
 
Counsel for Respondent :- C.S.C.,Pramod Kumar Sinha
 

 
Hon'ble Anjani Kumar Mishra,J.

Learned counsel for the petitioner prays for and is granted ten days time to file an impleadment application to implead all the parties who are effected by the impugned order passed by the Deputy Director of Consolidation.

List thereafter.

Order Date :- 22.4.2014

Priyanka

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