Riyasat Ali vs State Of U.P. Through Secretary ...
2014 Latest Caselaw 1114 ALL

Citation : 2014 Latest Caselaw 1114 ALL
Judgement Date : 22 April, 2014

Allahabad High Court

Riyasat Ali vs State Of U.P. Through Secretary ... on 22 April, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 51328 of 2002
 

 
Petitioner :- Riyasat Ali
 
Respondent :- State Of U.P. Through Secretary Nagar Vikas U.P. & Others
 
Counsel for Petitioner :- S.K. Mishra
 
Counsel for Respondent :- C.S.C.,S.C.Dwivedi
 

 
Hon'ble Abhinava Upadhya,J.

Counter affidavit has been filed on behalf of respondent No. 4. The same is taken on record.

List in the next cause list.

In the mean time, the learned counsel for the petitioner may file rejoinder affidavit to the counter affidavit.

Order Date :- 22.4.2014

Arun K. Singh

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