Shiv Shankar (No. 991401231 ... vs Union Of India Thru' Secy. Defence ...
2014 Latest Caselaw 1113 ALL

Citation : 2014 Latest Caselaw 1113 ALL
Judgement Date : 22 April, 2014

Allahabad High Court

Shiv Shankar (No. 991401231 ... vs Union Of India Thru' Secy. Defence ... on 22 April, 2014

Bench: Attau Rahman Masoodi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 12
 

 
Case :- WRIT - A No. - 51284 of 2005
 

 
Petitioner :- Shiv Shankar (No. 991401231 Ct/Dvr)
 
Respondent :- Union Of India Thru' Secy. Defence And Others
 
Counsel for Petitioner :- Aditya Kumar Singh,A.K. Malviya,M.C.Chaturvedi,S.K. Mishra,Sanjeev Singh,Sunil Kumar Mehta
 
Counsel for Respondent :- S.S.C.,Himanshu Singh,K.C.Sinha,Vijendra Singh
 

 
Hon'ble Attau Rahman Masoodi,J.

Pleadings have been exchanged . List in the next cause on the request of the learned counsel for the petitioner.

Sri Himanshu Singh, Advocate appearing for the respondents is present.

Order Date :- 22.4.2014

aks

(Attau Rahman Masoodi J.)

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