Surya Prakash vs Smt. Sunita Devi And Another
2014 Latest Caselaw 1102 ALL

Citation : 2014 Latest Caselaw 1102 ALL
Judgement Date : 22 April, 2014

Allahabad High Court

Surya Prakash vs Smt. Sunita Devi And Another on 22 April, 2014

Bench: Ran Vijai Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 1444 of 2014
 

 
Applicant :- Surya Prakash
 
Opposite Party :- Smt. Sunita Devi And Another
 
Counsel for Applicant :- Ashok Kumar Srivastava,Salma Bano
 
Counsel for Opposite Party :- S.C.
 

 
Hon'ble Ran Vijai Singh,J.

Passed over on the illness of the learned counsel for the applicant.

Order Date :- 22.4.2014

samz

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