Smt. Dulari Devi And Others vs Union Of India Thru' Secy. And ...
2014 Latest Caselaw 1100 ALL

Citation : 2014 Latest Caselaw 1100 ALL
Judgement Date : 22 April, 2014

Allahabad High Court

Smt. Dulari Devi And Others vs Union Of India Thru' Secy. And ... on 22 April, 2014

Bench: Attau Rahman Masoodi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 12
 

 
Case :- WRIT - A No. - 21944 of 2003
 

 
Petitioner :- Smt. Dulari Devi And Others
 
Respondent :- Union Of India Thru' Secy. And Others
 
Counsel for Petitioner :- M.D. Misra,J.H.Khan,N.H.Khan,W.H.Khan.
 
Counsel for Respondent :- A.N. Roy,A.S.G.I.,B.N. Singh,K.C. Shukla,K.C. Sinha,K.C. Srivastava,K.K.Shukla,R.S. Misra,S.S.C.
 

 
Hon'ble Attau Rahman Masoodi,J.

Learned counsel for the respondents are permitted to deliver the petitioner's counsel copies of the written submission within two days.

List on 1.5.2014.

Order Date :- 22.4.2014

aks

(Attau Rahman Masoodi J.)

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