Nihaluddin And Others vs State Of U.P. Thru' Secy. Revenue ...
2014 Latest Caselaw 1093 ALL

Citation : 2014 Latest Caselaw 1093 ALL
Judgement Date : 22 April, 2014

Allahabad High Court

Nihaluddin And Others vs State Of U.P. Thru' Secy. Revenue ... on 22 April, 2014

Bench: Attau Rahman Masoodi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 12
 

 
Case :- WRIT - A No. - 45005 of 2005
 

 
Petitioner :- Nihaluddin And Others
 
Respondent :- State Of U.P. Thru' Secy. Revenue And Others
 
Counsel for Petitioner :- S.P. Srivastava
 
Counsel for Respondent :- C.S.C.,Ashok Khare,Mala Srivastava
 

 
Hon'ble Attau Rahman Masoodi,J.

The case is adjourned on the illness slip of the learned counsel for the petitioners.

Order Date :- 22.4.2014

aks

(Attau Rahman Masoodi J.)

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