Naimudeen vs Fahim And 2 Ors.
2014 Latest Caselaw 1087 ALL

Citation : 2014 Latest Caselaw 1087 ALL
Judgement Date : 21 April, 2014

Allahabad High Court

Naimudeen vs Fahim And 2 Ors. on 21 April, 2014

Bench: Ran Vijai Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 1355 of 2014
 

 
Applicant :- Naimudeen
 
Opposite Party :- Fahim And 2 Ors.
 
Counsel for Applicant :- Amitabh Agarwal
 
Counsel for Opposite Party :- S.C.
 

 
Hon'ble Ran Vijai Singh,J.

Seen the office report dated 19.4.2014. Awaiting return of notice list in the next cause along with fresh report of service.

Order Date :- 21.4.2014

samz

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