M/S N.K. Trading Company vs State Of U.P. And Others
2014 Latest Caselaw 1085 ALL

Citation : 2014 Latest Caselaw 1085 ALL
Judgement Date : 21 April, 2014

Allahabad High Court

M/S N.K. Trading Company vs State Of U.P. And Others on 21 April, 2014

Bench: Rajes Kumar, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT TAX No. - 178 of 2010
 

 
Petitioner :- M/S N.K. Trading Company
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Aloke Kumar
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Shashi Kant,J.

List in the next cause list along with Income Tax Appeal No. 765 of 2012.

Order Date :- 21.4.2014

Monika

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