Hari Ram vs Smt. Durga Shakti Nagpal, S.D.M ...
2014 Latest Caselaw 1082 ALL

Citation : 2014 Latest Caselaw 1082 ALL
Judgement Date : 21 April, 2014

Allahabad High Court

Hari Ram vs Smt. Durga Shakti Nagpal, S.D.M ... on 21 April, 2014

Bench: Ran Vijai Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 1315 of 2014
 

 
Applicant :- Hari Ram
 
Opposite Party :- Smt. Durga Shakti Nagpal, S.D.M And 7 Ors.
 
Counsel for Applicant :- J.S. Chauhan,V.K. Jaiswal
 
Counsel for Opposite Party :- S.C.
 

 
Hon'ble Ran Vijai Singh,J.

Passed over on the illness slip of the learned counsel for the opposite party. Whenever the case is listed next the name of Sri Govind Saran be shown as counsel for the opposite party.

Order Date :- 21.4.2014

samz

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