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Dr. Satish Chandra vs Awadh Narayan Singh Yadav, ...
2014 Latest Caselaw 1081 ALL

Citation : 2014 Latest Caselaw 1081 ALL
Judgement Date : 21 April, 2014

Allahabad High Court
Dr. Satish Chandra vs Awadh Narayan Singh Yadav, ... on 21 April, 2014
Bench: Ran Vijai Singh



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 1405 of 2014
 

 
Applicant :- Dr. Satish Chandra
 
Opposite Party :- Awadh Narayan Singh Yadav, Regional Higher Edu.Officer & Anr
 
Counsel for Applicant :- Anil Bhushan,Adarsh Bhushan
 
Counsel for Opposite Party :- S.C.
 

 
Hon'ble Ran Vijai Singh,J.

Two affidavit of compliance on behalf of opposite party nos. 1 and 2 have been filed which are taken on record.

List on 12th May, 2014 amongst the top of the ten cases in the cause list.  By that time reply/objection of the affidavit of compliance may be filed.

Order Date :- 21.4.2014

samz

 

 

 
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